Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 16] [Entire Act]

State of Assam - Subsection

Section 16(5) in The Assam Fixation of Ceiling on Land Holdings Rules, 1957

(5)He shall maintain in Form E a register of realisation of amounts payable under the preceding sub-rule.