Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 28 in National Housing Bank Employees (Conduct) Regulations, 1994 28. Absence from station. - No employee shall absent himself from his duty or leave the station, except on duty, without the prior permission of the competent authority.
