Supreme Court - Daily Orders
The State Of Uttar Pradesh vs Rama Kant Dixit on 18 September, 2023
Bench: Abhay S. Oka, Pankaj Mithal
ITEM NO.33 COURT NO.11 SECTION II
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (Crl.)No(s).11502-
11507/2023
(Arising out of impugned final judgment and order dated 08-05-2023
in CRLA No. 1268/2007 08-05-2023 in CRLA No. 1321/2007 08-05-2023
in CRLA No. 1386/2007 08-05-2023 in CRLA No. 1623/2007 08-05-2023
in CRLA No. 1757/2007 08-05-2023 in CRLA No. 2213/2007 passed by
the High Court Of Judicature At Allahabad)
THE STATE OF UTTAR PRADESH Petitioner(s)
VERSUS
RAMA KANT DIXIT Respondent(s)
(FOR ADMISSION and IA No.184676/2023-EXEMPTION FROM FILING O.T. )
Date : 18-09-2023 These petitions were called on for hearing today.
CORAM : HON'BLE MR. JUSTICE ABHAY S. OKA
HON'BLE MR. JUSTICE PANKAJ MITHAL
For Petitioner(s) Mr. Vishnu Shankar Jain, AOR
Mr. Parth Yadav, Adv.
Ms. Mani Munjal, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Leave granted.
Tag alongwith Criminal Appeal Nos. 2846-2851 of 2023.
(POOJA SHARMA) (AVGV RAMU) COURT MASTER (SH) COURT MASTER (NSH) Signature Not Verified Digitally signed by Deepak Singh Date: 2023.09.18 16:57:44 IST Reason: