Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 45] [Entire Act]

State of Andhra Pradesh - Subsection

Section 45(a) in Andhra Pradesh Rules Under the Registration Act, 1908

(a)who, according to the customs and manners of the country, ought not to be compelled to appear in public; and