Delhi High Court - Orders
Sahil Arsh vs National Medical Commission & Ors on 1 August, 2025
Author: Tushar Rao Gedela
Bench: Tushar Rao Gedela
$~1
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 1712/2025
SAHIL ARSH .....Petitioner
Through: Ms. Aditi Gupta, Advocate
versus
NATIONAL MEDICAL COMMISSION & ORS......Respondents
Through: Mr. T. Singhdev and Mr. Abhijit
Chakravarty, Advocates for R-1
Mr. Mohinder Rupal, Mr. Hardik
Rupal, Mr. Aishwarya Malhotra and
Ms. Yamni, Advocates for DU
CORAM:
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE TUSHAR RAO GEDELA
ORDER
% 01.08.2025 List on 02.09.2025.
DEVENDRA KUMAR UPADHYAYA, CJ TUSHAR RAO GEDELA, J AUGUST 1, 2025 kct This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 04/08/2025 at 22:35:27