Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 10] [Entire Act]

Union of India - Subsection

Section 10(2) in Dock Workers (Safety, Health and Welfare) Scheme, 1961

(2)Separate enclosed accommodation shall be provided for male and female workers wherever female workers are likely to be employed. Such accommodation shall be adequately lighted and ventilated.