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[Cites 0, Cited by 0] [Section 44(4)] [Section 44] [Entire Act]

State of West Bengal - Subsection

Section 44(4)(b) in The West Bengal Board of Madrasah Education Act, 1994.

(b)The members appointed under sub-section (3) shall hold office until election of members referred to in section 4 is held and the result of such election is published in the Official Gazette in this behalf.