Andhra Pradesh High Court - Amravati
Bojja Nagamani vs Peddapalli Hussain Sab on 19 October, 2024
43
HIGH COURT OF ANDHRA PRADESH :: AMARAVATHI 21
03
MAIN CASE No: S.A.No.101 of 2010
87
PROCEEDING SHEET 54
Sl. 30
OFFICE
DATE ORDER 52
No. NOTE
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19.10.2024 TMR, J 12
Learned counsel for the appellant is present and 70
43
requests time.
16
None appeared for the respondent. 53
List the matter after three weeks. 60
25
91
________ 04 TMR, J MKK 34 53 24 71 30 21 13 45 32 83 45 64 45 51 26 20 59 87 61 55 66 52 89 32 34 67