Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of West Bengal - Section Section 10 in Bidhan Chandra Krishi Viswa Vidyalaya (Temporary Supersession) Act, 2012 10. Filling up of Vacancies. - Vacancies by resignation, death or otherwise amongst members nominated shall be filled up by the Chancellor in the manner provided in section 5 of this Act
