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[Cites 0, Cited by 0] [Section 8] [Entire Act]

Union of India - Subsection

Section 8(c) in The Wild Life (Protection) Act, 1972

(c)in any matter relating to the amendment of any Schedule; [*]
(cc)in relation to the measures to be taken for harmonising the needs of the tribals and other dwellers of the forest with the protection and conservation of wild life; and