Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 135] [Entire Act] State of Jammu-Kashmir - Subsection Section 135(2) in Jammu and Kashmir Forest (Protection) Force Rules, 2012 (2)All replenishment of the free issue must be supported by the deposit of an equivalent number of empty cases or loss statements duly authenticated, in lieu thereof.
