Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 22] [Entire Act]

Union of India - Subsection

Section 22(4) in The Punjab Reorganisation Act, 1966

(4)Every sitting member of the said Council representing immediately before the appointed day any of the council constituencies specified in column (1) of the Table below shall be deemed to have been elected to the said Council by the council constituency specified against that constituency in column (2) of the said Table :-
(1) (2)
Punjab West Central Graduates Punjab Central Graduates.
Punjab East Central Graduates Punjab South Graduates.
Punjab West Central Teachers Punjab Central Teachers.
Punjab East Central Teachers Punjab South Teachers.
Patiala Local Authorities Patiala-cum-Rupar Local Authorities.