Mansa Ram vs . Hem Dutt on 31 March, 2022

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Mansa Ram Vs. Hem Dutt RSA No. 89 .

of 2016 31.3.2022 Present: Mr. Romesh Verma, Advocate, for the appellants.

Mr. K.D. Sood, Senior Advocate with Mr. Het Ram, Advocate, for respondent No. 2.

Mr. Mukul Sood, r Advocate, for proposed LRSoma Devi.

CMP No. 11471 of 2019 The applicant is exempted from filing translated copies of Annexures A3 and A4.

The application stands disposed of.

(Tarlok Singh Chauhan) Judge March 31, 2022 (Kalpana) ::: Downloaded on - 31/03/2022 20:13:59 :::CIS

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