Himachal Pradesh High Court
Balbir Singh & Anr. vs . Hardev Singh & Anr.. on 19 June, 2023
Author: Jyotsna Rewal Dua
Bench: Jyotsna Rewal Dua
Balbir singh & anr. Vs. Hardev Singh & Anr..
CMPMO No. 175 of 2023 .
19.06.2023 Present: Mr. Gaurav Sharma, Advocate, for the petitioners.
Mr. Dheeraj K. Vashista, Advocate, for the respondents.
Learned counsel for the respondents seeks to place on record the facts subsequent to the passing of the impugned order dated 01.04.2023. prayer is accepted.
Needful be done before the next date of hearing.
r List on 30.06.2023.
Jyotsna Rewal Dua Judge June 19, 2023 (R.Atal) ::: Downloaded on - 23/06/2023 20:31:18 :::CIS