Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 43(1)] [Section 43] [Entire Act] Union of India - Subsection Section 43(1)(d) in THE MAJOR PORT AUTHORITIES ACT, 2021 (d)the cost of repairs and maintenance of the property belonging to or vested in the Board and all charges upon the same and all working expenses;