Indian Kanoon - Search engine for Indian Law

Supreme Court - Daily Orders

Seema Yadav vs Sharad Yadav on 29 November, 2023

     ITEM NO.50                         REGISTRAR COURT. 1             SECTION XI

                                     S U P R E M E C O U R T O F       I N D I A
                                             RECORD OF PROCEEDINGS


                                 BEFORE THE REGISTRAR SH. H. SHASHIDHARA SHETTY

     IA 217509/2023,217512/2023, in Transfer Petition(s)(Civil)                          No(s).
     2839/2023

     SEEMA YADAV                                                            Petitioner(s)

                                                       VERSUS

     SHARAD YADAV                                                           Respondent(s)


         IA No. 217509/2023 - EX-PARTE STAY
         IA No. 217512/2023 - EXEMPTION FROM FILING O.T.)

     Date : 29-11-2023 These matters were called on for hearing today.



     For Petitioner(s)
                                          Mr. Anubhav, Adv.
                                          Mr. Vijay Pal, Adv.
                                          Kothapally Jagdish, Adv.
                                          Mr. Mahendra singh, Adv.
                                          Mr. Sanchit Jain, Adv.
                                          Mr. Aniruddha Singh Rajavat, Adv.
                                          Mr. Rameshwar Prasad Goyal, AOR

     For Respondent(s)


                                 UPON hearing the counsel the Court made the following
                                                    O R D E R

Await service/track report in respect of the sole respondent.

List again on 4.1.2024.

H. SHASHIDHARA SHETTY Digitally signed by GEETA AHUJA Date: 2023.12.02 Registrar 10:36:57 IST Reason: