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[Cites 0, Cited by 0] [Section 15] [Entire Act]

Union of India - Subsection

Section 15(1) in THE NATIONAL COMMISSION FOR HOMOEOPATHY ACT, 2020

(1)A Commission final year undergraduate medical examination, to be known as the national Exit Test, shall be held for granting licence to practice as medical practitioner of Homoeopathy and for enrolment in the State Register or National Register, as the case may be.