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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Bihar - Subsection

Section 2(1)(e) in The Bihar Maintenance of Public Order Act, 1949

(e)[ prohibiting or restricting the possession or use by him of any such article or articles as may be specified in the order;] [Clauses (f) and (g) re-lettered as clauses (e) arid (f) by Bihar Act 20 of 1951.]