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[Cites 0, Cited by 0] [Section 59] [Entire Act]

State of Odisha - Subsection

Section 59(l) in The Orissa Co-operative Societies Rules, 1965

(l)where any of the matters referred to in Clauses (h), (i), (j) or (k) is answered in the negative or affirmative with any remarks, the report shall state the reason for such answer with facts and figures in support of such reason.