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[Cites 0, Cited by 0] [Section 18(3)] [Section 18] [Entire Act]

State of Bihar - Subsection

Section 18(3)(b) in Bihar Gram Sabha (Co-ordination of meeting and Procedure for conduct) Rules, 2012

(b)Seeking clarifications from the Mukhia, Up-Mukhia and Members of the Gram Panchayat about any particular activity, scheme, income and expenditure.