Section 6(1)(iii) in The Indian Ports Act, 1908

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Union of India - Subsection

Section 6(1)(iii) in The Indian Ports Act, 1908

(iii)when the deck is made of iron and not wood sheathed, to cover with wooden planks or other suitable non-conducting material such portions of the deck as are situated immediately above the quarters of the officers and crew;

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Union of India - Subsection

Section 6(1)(iii) in The Indian Ports Act, 1908