Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 61] [Entire Act] State of Rajasthan - Subsection Section 61(3) in The Rajasthan Excise Rules, 1956 (3)The presiding officer shall not be bound to accept the highest or any bid and no reasons will be given for not accepting higher bid or any bid.
