Himachal Pradesh High Court
M/S Universal Power Products vs . State Of H.P. And Ors. on 23 March, 2022
Bench: Sabina, Satyen Vaidya
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M/s Universal Power Products Vs. State of H.P. and ors.
C.R. No. 205 of 2016 23.03.2022 Present: Mr. R.N. Sharma, Advocate, for the petitioner.
Mr. Anil Jaswal, Additional Advocate General, for the respondents.
Learned Additional Advocate General requests for an adjournment.
As requested, list after four weeks.
( Sabina ) Judge ( Satyen Vaidya ) Judge 23rd March, 2022 (sushma) ::: Downloaded on - 23/03/2022 20:13:37 :::CIS