Madhya Pradesh High Court
Union Of India vs Deep Chand Sahu on 19 March, 2018
1
THE HIGH COURT OF MADHYA PRADESH
WP-1738-2015
(UNION OF INDIA & OTHERS Vs DEEP CHAND SAHU)
Gwalior, Dated : 19.03.2018
Shri Vivek Khedkar, learned Assistant Solicitor
General for petitioners.
Shri Prashant Sharma, learned counsel for the
respondent.
As prayed for by learned counsel for the petitioners, list in week commencing 09.04.2018 to enable him to inform the Court as to the present status of the departmental enquiry which has been directed to be proceeded by order dated 15.07.2016.
(Sanjay Yadav) (Ashok Kumar Joshi)
Judge Judge
Aman
Digitally signed by AMAN TIWARI
Date: 2018.03.19 20:12:00 -07'00'