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Madhya Pradesh High Court

Union Of India vs Deep Chand Sahu on 19 March, 2018

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                                          THE HIGH COURT OF MADHYA PRADESH

                                                             WP-1738-2015
                                                (UNION OF INDIA & OTHERS Vs DEEP CHAND SAHU)

                                    Gwalior, Dated : 19.03.2018
                                         Shri Vivek Khedkar, learned Assistant Solicitor
                                    General for petitioners.
                                         Shri Prashant Sharma, learned counsel for the
                                    respondent.

As prayed for by learned counsel for the petitioners, list in week commencing 09.04.2018 to enable him to inform the Court as to the present status of the departmental enquiry which has been directed to be proceeded by order dated 15.07.2016.



                                              (Sanjay Yadav)               (Ashok Kumar Joshi)
                                                  Judge                          Judge

         Aman
Digitally signed by AMAN TIWARI

Date: 2018.03.19 20:12:00 -07'00'