Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Madhya Pradesh - Section

Section 31 in The M.P. Prakoshtha Swamitva Rules, 1976

31. Fidelity bonds. - The Board may require that all officers and employees of the Association handing or responsible for Association funds shall furnish adequate fidelity bonds. the premiums on such bonds shall be paid by the Association.