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Supreme Court - Daily Orders

K. Purushottam Reddy vs Union Of India on 19 September, 2022

Bench: K.M. Joseph, Hrishikesh Roy

     ITEM NO.34                               COURT NO.6               SECTION X

                                   S U P R E M E C O U R T O F     I N D I A
                                           RECORD OF PROCEEDINGS

     Writ Petition(s)(Civil)                  No(s).    488/2022

     K. PURUSHOTTAM REDDY                                               Petitioner(s)

                                                       VERSUS

     UNION OF INDIA & ORS.                                              Respondent(s)

     (FOR ADMISSION)

     Date : 19-09-2022 This petition was called on for hearing today.

     CORAM :                 HON'BLE MR. JUSTICE K.M. JOSEPH
                             HON'BLE MR. JUSTICE HRISHIKESH ROY


     For Petitioner(s)                   Mr. Rao Ranjit, AOR

     For Respondent(s)


                              UPON hearing the counsel the Court made the following
                                                 O R D E R

Issue notice.

Tag with W. P. (C) No.237/2022.

(JAGDISH KUMAR) (RENU KAPOOR) COURT MASTER (SH) ASSISTANT REGISTRAR Signature Not Verified Digitally signed by JAGDISH KUMAR Date: 2022.09.19 17:58:14 IST Reason: