Supreme Court - Daily Orders
K. Purushottam Reddy vs Union Of India on 19 September, 2022
Bench: K.M. Joseph, Hrishikesh Roy
ITEM NO.34 COURT NO.6 SECTION X
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Writ Petition(s)(Civil) No(s). 488/2022
K. PURUSHOTTAM REDDY Petitioner(s)
VERSUS
UNION OF INDIA & ORS. Respondent(s)
(FOR ADMISSION)
Date : 19-09-2022 This petition was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE K.M. JOSEPH
HON'BLE MR. JUSTICE HRISHIKESH ROY
For Petitioner(s) Mr. Rao Ranjit, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Issue notice.
Tag with W. P. (C) No.237/2022.
(JAGDISH KUMAR) (RENU KAPOOR) COURT MASTER (SH) ASSISTANT REGISTRAR Signature Not Verified Digitally signed by JAGDISH KUMAR Date: 2022.09.19 17:58:14 IST Reason: