Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Odisha - Subsection

Section 7(vii) in The Revised Orissa Old Age Pension Rules, 1989

(vii)If none of the above are available, the age certificate from Medical Officer not below the rank of an Assistant Surgeon of the nearest P.H.C./Hospital may be obtained. The age shall then be certified by the Extension Officer/nominee of Executive Officer and countersigned by the Block Development Officer/Executive Officer as the case may be.