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National Green Tribunal

News Item Titled "Activists Worried ... vs Department Of Rural Development And ... on 4 December, 2024

Item No.6:

             BEFORE THE NATIONAL GREEN TRIBUNAL
                  SOUTHERN ZONE, CHENNAI

                          (Through Video Conference)


                Original Application No.139 of 2024 (SZ)


IN THE MATTER OF:

     Tribunal on its own motion SUO MOTU
     based on the News Item in The Hindu,
     Chennai     edition,   Newspaper      dt:
     28.04.2024, under the caption, "Activists
     worried over garbage dumped on
     Kodaikanal ghat road".

                                       And


     Department of Rural Development & Panchayat Raj,
     Through its Principal Secretary,
     Chennai and Ors.
                                                            ...Respondent(s)

     Date of hearing: 04.12.2024.


CORAM:


HON'BLE Smt. JUSTICE PUSHPA SATHYANARAYANA, JUDICIAL MEMBER

HON'BLE Dr. SATYAGOPAL KORLAPATI, EXPERT MEMBER



     For Applicant(s):          Suo Motu.


     For Respondent(s):        Dr. D. Shanmuganathan for R1, R2, R4 & R5.
                               Ms. Aarti represented
                               Mr. S. Sai Sathya Jith for R3.

                                    Page 1 of 2
                            ORDER

1. The report of the Tamil Nadu Pollution Control Board (TNPCB) is filed.

2. At the request of the learned counsel appearing for the State of Tamil Nadu, the matter is adjourned to 04.02.2025.

Sd/-

Smt. Justice Pushpa Sathyanarayana, JM Sd/-

Dr. Satyagopal Korlapati, EM O.A. No.139/2024(SZ) 04th December, 2024. Mn.

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