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[Cites 0, Cited by 0] [Section 71B(7)] [Section 71B] [Entire Act]

State of Maharashtra - Subsection

Section 71B(7)(ii) in Maharashtra Factories Rules, 1963

(ii)In factories where fires may occur due to inflammable liquids or grease or paint, the extinguishers to be provided at the scale laid down in clause (a) shall consist of foam carbon tetrachloride, dry powder, carbon dioxide, chlorobrome methane or other equivalent type, as appropriate. In case of inflammable liquids soluble in water, the extinguishers shall be alcohol type foam.)