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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Mizoram - Subsection

Section 2(1)(xxx) in The Institute of Chartered Financial Analysts of India University (Mizoram) Act, 2006

(xxx)"The Society of Certified Public Accountants" means the Society which is registered under the Andhra Pradesh (Telangana Area) Public Societies Registration Act, 1350 Fasli (Act 1 of 1350 F) at Hyderabad. Andhra Pradesh (Registration No. 5575 dated August 17, 2001);