Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 1] [Entire Act]

State of Haryana - Subsection

Section 1(e) in The Punjab Stamp Rules, 1934

(e)the expression "Branch Depot" includes every subordinate treasury in the Punjab [Haryana] [Substituted for Punjab vide Haryana Notification dated 16.2.1990.] at the headquarters of a tahsil or other sub-division of a district at which stamps are stored for sale;