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State of Assam - Section

Section 168 in Assam Excise Rules, 1945

168. Pass required from Collector of importing district.

(1)A licensed vendor desiring to import bhang must apply for a pass to the Collector who, if he is satisfied that there is necessity for such import and that the duty has been paid, shall grant him a pass in the prescribed form.
(2)Two copies of the said pass shall be sent to the Collector, or such other officer as the Provincial Government concerned may direct, of the district from which the import is to be made.