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[Cites 0, Cited by 6] [Entire Act]

State of Tamilnadu - Section

Section 36 in Tamil Nadu Private Colleges (Regulation) Act, 1976

36. Furnishing of returns, etc.

- Every educational agency shall, within such time or within such extended time as may be fixed by the competent authority in this behalf, furnish to the competent authority such returns, statistics and other information as the competent authority may, from time to time, require.