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Supreme Court - Daily Orders

M/S Dharti Dredging And Infrastructure ... vs Gujarat Maritime Board on 12 December, 2025

Author: Pamidighantam Sri Narasimha

Bench: Pamidighantam Sri Narasimha

                                                 1

     ITEM NO.48                         COURT NO.6                 SECTION III-B

                              S U P R E M E C O U R T O F      I N D I A
                                      RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (C)              No(s).   27248/2025

     [Arising out of impugned final judgment and order dated 11-09-2025
     in SCA No. 7240/2025 passed by the High Court of Gujarat at
     Ahmedabad]

     M/S DHARTI DREDGING AND INFRASTRUCTURE LIMITED                 Petitioner(s)

                                                VERSUS

     GUJARAT MARITIME BOARD & ORS.                                  Respondent(s)

     IA No. 239968/2025 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
     JUDGMENT, IA No. 245531/2025 - PERMISSION TO FILE ADDITIONAL
     DOCUMENTS/FACTS/ANNEXURES

     WITH

     SLP(C) No. 34449/2025 (III-B)
     FOR EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT ON IA
     247595/2025
     FOR PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES ON IA
     254309/2025
     IA No. 247595/2025 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
     JUDGMENT

IA No. 254309/2025 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES Date : 12-12-2025 These matters were called on for hearing today.

CORAM : HON'BLE MR. JUSTICE PAMIDIGHANTAM SRI NARASIMHA HON'BLE MR. JUSTICE ATUL S. CHANDURKAR For Petitioner(s) : Mr. Shyam Divan, Sr. Adv.

Mr. Adith Deshmukh, Adv.

Mr. Arpith Jv, Adv.

Mr. Sajal Jain, AOR Mr. Tapesh Kumar Singh, Sr. Adv. Mr. Sukant Vikram, AOR Mrs. Sonakshi Banga, Adv.

Signature Not Verified

For Respondent(s) : Mr. Gursharan H. Virk, Adv.

Digitally signed by Jayant Kumar Arora Date: 2025.12.12

Ms. Misha Rohatgi, AOR 16:53:32 IST Reason:

Mr. Nakul Mohta, Adv.
Mr. Simranjit H. Virk, Adv. Mr. Prashanth Undurti, Adv.
2
Mr. Prashanth Undunti, Adv. Mr. Ayush Kashyap, Adv.
UPON hearing the counsel the Court made the following O R D E R List on 15.12.2025.
(JAYANT KUMAR ARORA) (NIDHI WASON) ASTT. REGISTRAR-cum-PS ASSISTANT REGISTRAR