Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 99(1)] [Section 99] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 99(1)(d) in Arunachal Pradesh Panchayat Raj Act, 1997

(d)sums on account of taxes, rates, duties, tolls and fees if any authorized to be levied and received with approval of the Government;