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[Cites 0, Cited by 0] [Section 165(1)] [Section 165] [Entire Act]

State of West Bengal - Subsection

Section 165(1)(d) in The West Bengal Panchayat Act, 1973

(d)for the transaction of business connected with this Act or for the purpose of making any order authorised thereby, exercise such powers, perform such functions and discharge such duties as may be exercised, performed or discharged by the Zilla Parishad under this Act or the rules made thereunder: