Calcutta High Court
Alex Astral Power Private Limited vs Aditya Birla Finance Limited on 13 January, 2015
Author: Biswanath Somadder
Bench: Biswanath Somadder
CP No.5 of 2015
IN THE HIGH COURT AT CALCUTTA
ORIGINAL JURISDICTION
IN THE MATTER OF:
ALEX ASTRAL POWER PRIVATE LIMITED
-AND-
ADITYA BIRLA FINANCE LIMITED
BEFORE:
The Hon'ble JUSTICE BISWANATH SOMADDER
Date : 13th January, 2015.
Appearance:
Mr. Chayan Gupta, Adv.
The Court : The matter is made returnable three weeks hence.
Service in the meanwhile.
(BISWANATH SOMADDER, J.) bp.