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[Cites 0, Cited by 0] [Section 208] [Entire Act]

State of Odisha - Subsection

Section 208(3) in The Orissa Building and Others Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2002

(3)In the case of an accident falling under clause(b) of sub-rule (1) or clause (b) of sub-rule (2) the injured building worker shall be given first-aid and immediately thereafter be transferred to a hospital or other places for medical treatment.