Chattisgarh High Court
Rajaram vs Sahartin Bai And Others 35 ... on 22 February, 2018
HIGH COURT OF CHHATTISGARH, BILASPUR
Order Sheet
CRMP No. 270 of 2017
Rajaram Vs. Sahartin Bai & others
22.02.2018 Shri Parag Kotecha, Counsel for the petitioner.
Office note shows that service report of respondent No. 1 is unserved.
Issue fresh notice to the respondent No. 1, as per rules.
Sd/-
GOUTAM BHADURI JUDGE Ashu .