Delhi High Court - Orders
Qualcomm India Private Limited vs Commissioner Of Customs, Delhi And Ors on 9 April, 2025
Author: Prathiba M. Singh
Bench: Prathiba M. Singh
$~8
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CUSAA 9/2024 & CM APPL. 6864/2024
QUALCOMM INDIA PRIVATE LIMITED .....Appellant
Through: Mr. Vivek Sarin, Mr. Akash Gupta,
Mr. Divyansh Singh, Mr. Dhruv Dev
Gupta and Mr. Satish C. Kaushik,
Advocates.
versus
COMMISSIONER OF CUSTOMS, DELHI AND ORS.
.....Respondents
Through: Mr. Gibran Naushad, Sr. Standing
Counsel with Mr. Harsh Singhal and
Mr. Suraj Shekhar Singh, Advocates.
CORAM:
JUSTICE PRATHIBA M. SINGH
JUSTICE RAJNEESH KUMAR GUPTA
ORDER
% 09.04.2025
1. This hearing has been done through hybrid mode.
2. The question of law has already been framed.
3. List for hearing on 03rd July, 2025.
PRATHIBA M. SINGH, J RAJNEESH KUMAR GUPTA, J APRIL 9, 2025 v/rks This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 12/04/2025 at 01:39:11