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[Cites 0, Cited by 33] [Section 370] [Entire Act]

Union of India - Subsection

Section 370(6) in The Indian Penal Code, 1860

(6)If a person is convicted of the offence of trafficking of minor on more than one occasion, then such person shall be punished with imprisonment for life, which shall mean imprisonment for the remainder of that person's natural life, and shall also be liable to fine.