Section 47(4) in The SreeNarayanaGuru Open University Act, 2021
(4)After the completion of appointment by option to posts created in the University, the Syndicate shall constitute a selection committee for the purpose of making appointment to the remaining vacant posts except the posts to which appointment to be made through the Kerala Public Service Commission:Provided that, the Syndicate may, on deputation appoint persons having specific qualification to any such posts where vacancy arise.
