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Supreme Court - Daily Orders

C.I.T.-V vs Finolex Cable Ltd. on 28 April, 2014

îITEM NO.17                      COURT NO.1              SECTION IIIA

               S U P R E M E       C O U R T   O F    I N D I A
                                RECORD OF PROCEEDINGS

Petition(s) for Special Leave to Appeal (Civil)....../2012
                                              CC 22370/2012

(From the judgement and order dated 01/03/2012 in ITA No.128/2011,
of The HIGH COURT OF BOMBAY)

C.I.T.-V                                                    Petitioner(s)

                     VERSUS

FINOLEX CABLE LTD.                                          Respondent(s)

 With I.A. 1 (c/delay in filing SLP and office report ))

Date: 28/04/2014      This Petition was called on for hearing today.

CORAM :
           HON’BLE THE CHIEF JUSTICE
           HON’BLE MR. JUSTICE MADAN B. LOKUR
           HON’BLE MR. JUSTICE KURIAN JOSEPH


For Petitioner(s)         Mr.    Gourab Banerji, A.S.G.
                          Mr.    S. Wasim A. Qadri, Adv.
                          Mr.    S.A. Haseeb, Adv.
                          Mrs    Anil Katiyar,Adv.


For Respondent(s)         Mr. Nitin S. Tambwekar, Adv.
                          Mr. B.S. Sai, Adv.
                          Mr. K. Rajeev,Adv.

              UPON hearing counsel the Court made the following
                                  O R D E R

Heard Mr. Gourab Banerji, learned Additional Solicitor General for the petitioner.

Delay is condoned in filing special leave petition.

Special leave petition is dismissed.



              (Rajesh Dham)                            (Renu Diwan)
              Court Master                             Court Master