Supreme Court - Daily Orders
C.I.T.-V vs Finolex Cable Ltd. on 28 April, 2014
îITEM NO.17 COURT NO.1 SECTION IIIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (Civil)....../2012
CC 22370/2012
(From the judgement and order dated 01/03/2012 in ITA No.128/2011,
of The HIGH COURT OF BOMBAY)
C.I.T.-V Petitioner(s)
VERSUS
FINOLEX CABLE LTD. Respondent(s)
With I.A. 1 (c/delay in filing SLP and office report ))
Date: 28/04/2014 This Petition was called on for hearing today.
CORAM :
HON’BLE THE CHIEF JUSTICE
HON’BLE MR. JUSTICE MADAN B. LOKUR
HON’BLE MR. JUSTICE KURIAN JOSEPH
For Petitioner(s) Mr. Gourab Banerji, A.S.G.
Mr. S. Wasim A. Qadri, Adv.
Mr. S.A. Haseeb, Adv.
Mrs Anil Katiyar,Adv.
For Respondent(s) Mr. Nitin S. Tambwekar, Adv.
Mr. B.S. Sai, Adv.
Mr. K. Rajeev,Adv.
UPON hearing counsel the Court made the following
O R D E R
Heard Mr. Gourab Banerji, learned Additional Solicitor General for the petitioner.
Delay is condoned in filing special leave petition.
Special leave petition is dismissed.
(Rajesh Dham) (Renu Diwan)
Court Master Court Master