Bombay High Court
Prashant Shrikant Tayade vs The Nashik Municipal Corpo. Thr. ... on 26 October, 2023
Author: Madhav
Bench: Madhav
Board Sr.No.:-9
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CIVIL JURISDICTION
WRIT PETITION NO. 7079 OF 2023
Mr. Narendra Singh Kuldeep Singh Biji Decd ....PETITIONER
Thru Lhr Shri. Gurvindarsingh Narendrasingh
Biji
V/S
Nashik Municipal Corporation And Ors ....RESPONDENT
WITH WRIT PETITION NO. 1750 OF 2023 Mayuresh Shantaram Karad ....PETITIONER V/S The Nashik Municipal Corporation Thr Its ....RESPONDENT Commissioner And Ors WITH WRIT PETITION NO. 1755 OF 2023 Mujahiddin Shaikh Mohammad ....PETITIONER V/S The Nashik Municipal Corpo. Thr. ....RESPONDENT Commissioner And Ors WITH WRIT PETITION NO. 1753 OF 2023 Shaikh Faridabi Mohammad ....PETITIONER V/S The Nashik Municipal Corpo. Thr.
Page 1/11 ::: Uploaded on - 27/10/2023 ::: Downloaded on - 28/10/2023 03:53:57 :::Commissioner And Ors WITH WRIT PETITION NO. 1759 OF 2023 Arun Pandurang Shelke ....PETITIONER V/S The Nashik Municipal Corpo. Thr. ....RESPONDENT Commissioner And Ors WITH WRIT PETITION NO. 1758 OF 2023 Shashikant Polad Sonawane ....PETITIONER V/S The Nashik Municipal Corpo. Thr. ....RESPONDENT Commissioner And Ors WITH WRIT PETITION NO. 1762 OF 2023 Fakir Mohammad Akbar Patel ....PETITIONER V/S The Nashik Municipal Corpo. Thr. ....RESPONDENT Commissioner And Ors WITH WRIT PETITION NO. 1763 OF 2023 Ramchandra Damodar Ghadge ....PETITIONER V/S The Nashik Municipal Corpo. Thr. ....RESPONDENT Commissioner And Ors ....RESPONDENT WITH Page 2/11 ::: Uploaded on - 27/10/2023 ::: Downloaded on - 28/10/2023 03:53:57 ::: WRIT PETITION NO. 1760 OF 2023 Vilas Daguji Mandalik ....PETITIONER V/S The Nashik Municipal Corpo. Thr. ....RESPONDENT Commissioner And Ors WITH WRIT PETITION NO. 1757 OF 2023 Suresh Haribhau Palekar ....PETITIONER V/S The Nashik Municipal Corpo. Thr. ....RESPONDENT Commissioner And Ors WITH WRIT PETITION NO. 1751 OF 2023 Ramlal Babulal Sakhare ....PETITIONER V/S The Nashik Municipal Corpo. Thr. ....RESPONDENT Commissioner And Ors WITH WRIT PETITION NO. 1752 OF 2023 Prashant Shrikant Tayade ....PETITIONER V/S The Nashik Municipal Corpo. Thr. ....RESPONDENT Commissioner And Ors WITH WRIT PETITION NO. 1827 OF 2023 Ravindra Abhimanyu Marathe ....PETITIONER Page 3/11 ::: Uploaded on - 27/10/2023 ::: Downloaded on - 28/10/2023 03:53:57 ::: V/S The Nashik Municipal Corpo. Thr. ....RESPONDENT Commissioner And Ors WITH WRIT PETITION NO. 7098 OF 2023 Sukhmani Motors Thr Its Manager Mr. Damanjit....PETITIONER Kanwarjit Chadha V/S Nashik Municipal Corporation Thr Tits ....RESPONDENT Municipal Commissioner And Anr WITH WRIT PETITION NO. 7094 OF 2023 Mr. Jaspalsingh Tarvindarsingh Chandok ....PETITIONER V/S Nashik Municipal Corporation Thr Its Municipal ....RESPONDENT Commissioner And Ors WITH WRIT PETITION NO. 7090 OF 2023 Tejindarsing Amarjeetsingh Biji ....PETITIONER V/S The Commissioner, Nashik Municipal ....RESPONDENT Corporation And Anr WITH WRIT PETITION NO. 7089 OF 2023 Mr. Satpalsingh Gurubakshingh Chondok ....PETITIONER V/S Nashik Municipal Corporation Thr Tits Page 4/11 ::: Uploaded on - 27/10/2023 ::: Downloaded on - 28/10/2023 03:53:57 ::: Municipal Commissioner And Anr WITH WRIT PETITION NO. 7103 OF 2023 Surjitsingh Labhsingh Sethi Dec Thr His Legal ....PETITIONER Heirs V/S Nashik Municipal Corporation Thr Its Municipal ....RESPONDENT Commissioner And Ors WITH WRIT PETITION NO. 7083 OF 2023 Mr. Gangadhar Karbhari Karpe ....PETITIONER V/S Nashik Municipal Corporation Thr Its Municipal ....RESPONDENT Commissioner And Anr WITH WRIT PETITION NO. 7088 OF 2023 Gurvindersing Narendersing Biji ....PETITIONER V/S The Commissioner, Nashik Municipal ....RESPONDENT Corporation And Anr WITH WRIT PETITION NO. 7084 OF 2023 Shabbir Mulla Yusuf Ali Dahodwala ....PETITIONER V/S The Commissioner Nashik Municipal ....RESPONDENT Corporation And Anr ....RESPONDENT Page 5/11 ::: Uploaded on - 27/10/2023 ::: Downloaded on - 28/10/2023 03:53:57 ::: WITH WRIT PETITION NO. 7097 OF 2023 Mr. Hazarsingh Sohansingh Nagi Decd Thru Lhr....PETITIONER Mr. Kuldeepsingh Hazarsingh Nagi V/S Nashik Municipal Corporation Thru Municipal....RESPONDENT Commissioner And Ors WITH WRIT PETITION NO. 7082 OF 2023 Mr. Shivsingh Hazarsingh Gill Since Decd. Thr ....PETITIONER Legal Heris V/S Nashik Municipal Corporation Thr Its Municipal ....RESPONDENT Commissioner And Anr WITH WRIT PETITION NO. 7099 OF 2023 Mr. Karansingh Shivsingh Gill ....PETITIONER V/S Nashik Municipal Corporation Thr Its Municipal ....RESPONDENT Commissioner And Anr WITH WRIT PETITION NO. 7086 OF 2023 Amarjeetsingh Kuldeepsing Biji Decd Thru Lhr....PETITIONER Upkar Kaur Biji V/S The Commissioner, Nashik Municipal ....RESPONDENT Corporation And Anr Page 6/11 ::: Uploaded on - 27/10/2023 ::: Downloaded on - 28/10/2023 03:53:57 ::: WITH WRIT PETITION NO. 7085 OF 2023 Akhlakh Jahiruddin Shaikh Dec Thr His Legal ....PETITIONER Heirs V/S Nashik Municipal Corporation Thr Its Municipal ....RESPONDENT Commissioner And Ors WITH WRIT PETITION NO. 7095 OF 2023 Mr. Harpalsingh Amarjeetsingh ....PETITIONER V/S Nashik Municipal Corporation Thr Its Municipal ....RESPONDENT Commissioner And Anr WITH WRIT PETITION NO. 7093 OF 2023 Mr. Tandeshwari Munani Chandran ....PETITIONER V/S Nashik Municipal Corporation Thr Its Municipal ....RESPONDENT Commissioner And Anr WITH WRIT PETITION NO. 7092 OF 2023 Mr. Shriram Pundlik Shinde ....PETITIONER V/S Nashik Municipal Corporation Thr Its Municipal ....RESPONDENT Commissioner And Anr WITH WRIT PETITION NO. 7096 OF 2023 Page 7/11 ::: Uploaded on - 27/10/2023 ::: Downloaded on - 28/10/2023 03:53:57 ::: Sukhmani Motors Thr Its Manager ....PETITIONER V/S Nashik Municipal Corporation Thr Its Municipal ....RESPONDENT Commissioner And Ors WITH WRIT PETITION NO. 7100 OF 2023 Mr. Gulam Dastagir Abdul Gaffar ....PETITIONER V/S Nashik Municipal Corporation Thr Tits ....RESPONDENT Municipal Commissioner And Anr WITH WRIT PETITION NO. 7081 OF 2023 Mr. Shivsingh Hazarsingh Gill Since Decd. Thr ....PETITIONER Legal Heir V/S Nashik Municipal Corporation Thr Its Municipal ....RESPONDENT Commissioner And Anr WITH WRIT PETITION NO. 7101 OF 2023 Mr. Prashant Ramesh Ghayal ....PETITIONER V/S Nashik Municipal Corporation Thr Its Municipal ....RESPONDENT Commissioner And Anr WITH WRIT PETITION NO. 1749 OF 2023 Shantaram Govind Karad ....PETITIONER V/S Page 8/11 ::: Uploaded on - 27/10/2023 ::: Downloaded on - 28/10/2023 03:53:57 ::: The Nashik Municipal Corporation Thr Its ....RESPONDENT Commissioner And Ors WITH WRIT PETITION NO. 7087 OF 2023 Ratanlal Dagdu Sharma ....PETITIONER V/S The Commissioner, Nashik Municipal ....RESPONDENT Corporation And Anr WITH WRIT PETITION NO. 1761 OF 2023 Shrikant Khandu Dhinde ....PETITIONER V/S The Nashik Municipal Corpo. Thr. ....RESPONDENT Commissioner And Ors WITH WRIT PETITION NO. 1756 OF 2023 Mrs. Manjushree Hari Bhadke ....PETITIONER V/S The Nashik Municipal Corpo. Thr. ....RESPONDENT Commissioner And Ors WITH WRIT PETITION NO. 1754 OF 2023 Dyaneshwar Pralhad Patil ....PETITIONER V/S The Nashik Municipal Corpo. Thr. ....RESPONDENT Commissioner And Ors Page 9/11 ::: Uploaded on - 27/10/2023 ::: Downloaded on - 28/10/2023 03:53:57 ::: WITH WRIT PETITION NO. 7102 OF 2023 Mr. Shaikh Fattu Shaikh Chand ....PETITIONER V/S Nashik Municipal Corporation Thr Its Municipal ....RESPONDENT Commissioner And Anr WITH WRIT PETITION NO. 7091 OF 2023 Dattatray Murlidhar Jadhav ....PETITIONER V/S The Commissioner, Nashik Municipal ....RESPONDENT Corporation And Anr Mr. Prasad Avhad i/b. Mr. Chetan Nagare for Petitioners in WP 1750/2023, WP 1749/2023, WP 1703/2023, WP 1754/2023, WP 1753/2023, WP 1752/2023, WP 1751/2023, WP 1758/2023, WP 1757/2023, WP 1756/2023, WP 1755/2023, WP 1761/2023, WP 1760/2023, WP 1759/2023, WP 1762/2023, WP 1827/2023 Mr. Sandip Shinde a/w Mr. Akshay Bankapur i/b. Ergo Juris for Petitioner Mr. M. L. Patil for Respondent-Nashik Municipal Corporation in all Writ Petitions Mr. P. G. Sawant AGP, for the Respondent â€" State CORAM : HON'BLE SHRI JUSTICE MADHAV J.
JAMDAR J DATE : 26th October, 2023 Page 10/11 ::: Uploaded on - 27/10/2023 ::: Downloaded on - 28/10/2023 03:53:57 ::: P.C. :
At the request of the learned Counsel for the Appellant(s)/ Applicant(s) / Petitioner(s) / Respondent No. stand over to 02/11/2023. Ad-interim order, if any, to continue till then.
( FOR REGISTRAR JUDICIAL - I ) Page 11/11 ::: Uploaded on - 27/10/2023 ::: Downloaded on - 28/10/2023 03:53:57 :::