Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 74] [Entire Act] Union of India - Subsection Section 74(2) in The Oil Mines Regulations, 2017 (2)Prior to the fracturing operations, discharge pipeline up to the last valve on the wellhead shall be tested to a pressure ten per cent higher than the expected fracturing pressure.
