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Bombay High Court

Khan Mohammad Kaif Layeeq Ur Rehman vs The State Of Maharashtra And Others on 17 December, 2018

             IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                        BENCH AT AURANGABAD

              103 WRIT PETITION (STAMP) NO.15387 OF 2018
                                 WITH
              106 WRIT PETITION (STAMP) NO.17862 OF 2018
                                 WITH
              112 WRIT PETITION (STAMP) NO.20675 OF 2018
                                 WITH
              115 WRIT PETITION (STAMP) NO.22232 OF 2018



                                  CORAM:         R.R.KAKANI
                                                 REGISTRAR (JUDL)

                                  DATED:         17 / 12 /2018


1.

Perused record and proceedings. None present from the petitioners. The objections have not been removed by the petitioners even after availing sufficient chances. Therefore, the registration stands refused.

REGISTRAR (JUDL) Wpst15387.18(103) ::: Uploaded on - 18/12/2018 ::: Downloaded on - 27/12/2018 09:34:36 :::