Bombay High Court
Khan Mohammad Kaif Layeeq Ur Rehman vs The State Of Maharashtra And Others on 17 December, 2018
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
BENCH AT AURANGABAD
103 WRIT PETITION (STAMP) NO.15387 OF 2018
WITH
106 WRIT PETITION (STAMP) NO.17862 OF 2018
WITH
112 WRIT PETITION (STAMP) NO.20675 OF 2018
WITH
115 WRIT PETITION (STAMP) NO.22232 OF 2018
CORAM: R.R.KAKANI
REGISTRAR (JUDL)
DATED: 17 / 12 /2018
1.Perused record and proceedings. None present from the petitioners. The objections have not been removed by the petitioners even after availing sufficient chances. Therefore, the registration stands refused.
REGISTRAR (JUDL) Wpst15387.18(103) ::: Uploaded on - 18/12/2018 ::: Downloaded on - 27/12/2018 09:34:36 :::