Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 13(1)] [Section 13] [Entire Act] State of Bihar - Subsection Section 13(1)(f) in Bihar Factories Rules, 1950 (f)to note how far the defects pointed out at a previous inspection have been removed and how far orders previously issued have been complied with;