Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 38(2)] [Section 38] [Entire Act]

State of Bihar - Subsection

Section 38(2)(xii) in Bihar Preservation and Improvement of Animals Act, 1955

(xii)the procedure for, and other matters (including fees) incidental to, the disposal of appeals under Section 22;