Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Odisha - Section Section 14 in The Orissa Special Marriage Rules, 1955 14. An annual alphabetical Index of all marriages registered under this Act shall be prepared and maintained in the offices of the Marriage Officer and the Registrar-General in Form VII.
