Section 1(1) in Tamil Nadu Estates Communal Forest and Private Lands (Prohibition of Alienation) Act, 1947
(1)This Act may be called the [Tamil Nadu] [Received the assent of the Governor-General on the 25th October 1947 and first published in the Fort St. George Gazette Extraordinary, dated the 25th October 1947.] Estates Communal, Forest and Private Lands (Prohibition of Alienation) Act, 1947.
